M/S Mahendra Rice Mill vs The Executive Engineer, ...
2016 Latest Caselaw 6719 ALL

Citation : 2016 Latest Caselaw 6719 ALL
Judgement Date : 27 October, 2016

Allahabad High Court

M/S Mahendra Rice Mill vs The Executive Engineer, ... on 27 October, 2016

Bench: Krishna Murari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 24250 of 2002
 

 
Petitioner :- M/S Mahendra Rice Mill
 
Respondent :- The Executive Engineer, U.P.Power Corp. Mirzapur And Others
 
Counsel for Petitioner :- D.K.Singh
 
Counsel for Respondent :- C.S.C.,S.Agrawal
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Case called out. No one appeared on behalf of the petitioner to press the writ petition.

In the interest of justice, the case is passed over.

List peremptorily in the next cause list.

Order Date :- 27.10.2016

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