U.P.S.R.T.C. vs Regional P.F. Commissioner And ...
2016 Latest Caselaw 6700 ALL

Citation : 2016 Latest Caselaw 6700 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

U.P.S.R.T.C. vs Regional P.F. Commissioner And ... on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51818 of 2016
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Regional P.F. Commissioner And Another
 
Counsel for Petitioner :- Mritunjay Mohan Sahai
 
Counsel for Respondent :- Sachindra Upadhyay
 

 
Hon'ble Ashwani Kumar Mishra,J.

On the prayer made by learned counsel for the parties, put up as fresh on 3.11.2016, showing the name of Sri Jagdish Pathak as counsel for the respondents, before the appropriate Bench.

Order Date :- 26.10.2016

Vinod.

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