Citation : 2016 Latest Caselaw 6685 ALL
Judgement Date : 26 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 50917 of 2016 Petitioner :- Moti Lal Mahavidyalay And Anotehr Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Indrasen Singh Tomar,Hari Prakash Tiwari Counsel for Respondent :- C.S.C.,Ankit Kumar Rai,Bharat Pratap Singh,Gautam Baghel,Saumitra Singh Hon'ble Ashwani Kumar Mishra,J.
Supplementary affidavit filed today is taken on record.
List alongwith records of Writ Petition No.36226 of 2016, on the date fixed in the matter.
Learned counsel appearing for the respondents may file counter affidavit in the meantime.
Whenever the matter is listed next, name of Sri Ajit Kumar Singh will also be shown as counsel for the respondents.
Order Date :- 26.10.2016
Vinod.
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