Karam Singh And 6 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 6684 ALL

Citation : 2016 Latest Caselaw 6684 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Karam Singh And 6 Others vs State Of U.P. And 3 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 38100 of 2016
 

 
Petitioner :- Karam Singh And 6 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Nipun Singh,Dhirendra Kumar Dwivedi,K.R. Sirohi,Satyendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,Manish Goel
 
Hon'ble Ashwani Kumar Mishra, J.

As prayed by learned counsel for the parties, put up this matter on 05th of November, 2016.

Order Date :- 26.10.2016

Vinod.

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