C/M Sudhar Samiti And Another vs State Of U.P. And 2 Others
2016 Latest Caselaw 6680 ALL

Citation : 2016 Latest Caselaw 6680 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

C/M Sudhar Samiti And Another vs State Of U.P. And 2 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 50693 of 2016
 

 
Petitioner :- C/M Sudhar Samiti And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Counsel for Respondent :- C.S.C.,Hari Kant Shukla,Surendra Bahadur Singh
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioners, the case is passed over for the day.

Put up this matter on 08th November, 2016, as fresh.

Order Date :- 26.10.2016.

Vinod.

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