Baramdev Pandey And 3 Others vs State Of U.P. And 13 Others
2016 Latest Caselaw 6675 ALL

Citation : 2016 Latest Caselaw 6675 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

Baramdev Pandey And 3 Others vs State Of U.P. And 13 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 47202 of 2016
 

 
Petitioner :- Baramdev Pandey And 3 Others
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Petitioner :- Sanjay Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioners, the case is passed over for the day.

Put up this matter on 07th November, 2016, as fresh.

Order Date :- 26.10.2016.

Vinod.

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