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Asharam vs State Of U.P. And 5 Others
2016 Latest Caselaw 6661 ALL

Citation : 2016 Latest Caselaw 6661 ALL
Judgement Date : 25 October, 2016

Allahabad High Court
Asharam vs State Of U.P. And 5 Others on 25 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 35106 of 2016
 

 
Applicant :- Asharam
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Chandra Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Issue notice to opposite party nos. 2 to 6.

Steps be taken by registered speed post within a week.

All the opposite party may file counter affidavit with six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 25.10.2016.

Vinod.

 

 

 
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