Manohar Nath vs State Of U.P.
2016 Latest Caselaw 6655 ALL

Citation : 2016 Latest Caselaw 6655 ALL
Judgement Date : 25 October, 2016

Allahabad High Court

Manohar Nath vs State Of U.P. on 25 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35149 of 2016
 

 
Applicant :- Manohar Nath
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nagendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State, within three weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter before the appropriate Bench.

Order Date :- 25.10.2016.

Vinod.

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