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Shishupal vs State Of U.P. And Another
2016 Latest Caselaw 6636 ALL

Citation : 2016 Latest Caselaw 6636 ALL
Judgement Date : 24 October, 2016

Allahabad High Court
Shishupal vs State Of U.P. And Another on 24 October, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Criminal Misc. Correction Application No. 320814 of 2016.
 
In Re:  
 
Case :- CRIMINAL REVISION No. - 3000 of 2016
 

 
Revisionist :- Shishupal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajendra Babu Gaur
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava, J.

Correction application is allowed.

In paragraph nos. 1, 6 & 10 of order dated 28.09.2016, Section "323" be deleted and substituted by Section "506.

In ninth line of first paragraph "300" be deleted and substituted by "1000"

In eleventh line of first paragraph of this order "2000" be deleted and substituted by "1000".

Order Date :- 24.10.2016.

Vinod.

 

 

 
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