Smt. Geeta Vishwakarma vs State Of U.P.
2016 Latest Caselaw 6633 ALL

Citation : 2016 Latest Caselaw 6633 ALL
Judgement Date : 24 October, 2016

Allahabad High Court

Smt. Geeta Vishwakarma vs State Of U.P. on 24 October, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28366 of 2016
 

 
Applicant :- Smt. Geeta Vishwakarma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dipak Srivastava
 
Counsel for Opposite Party :- G.A.,Abhishek Tripathi
 

 
Hon'ble Pramod Kumar Srivastava, J.

The case is adjourned on the request of learned counsel for the applicant. He prays for and is granted a week's time to file supplementary affidavit.

List on 02nd November, 2016, as fresh.

Order Date :- 24.10.2016

Vinod.

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