Ambrish Kumar Saxena vs Registrar General, High Court ...
2016 Latest Caselaw 6629 ALL

Citation : 2016 Latest Caselaw 6629 ALL
Judgement Date : 24 October, 2016

Allahabad High Court

Ambrish Kumar Saxena vs Registrar General, High Court ... on 24 October, 2016

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 50787 of 2016
 

 
Petitioner :- Ambrish Kumar Saxena
 
Respondent :- Registrar General, High Court Judicature Allahabad And 2 Ors
 
Counsel for Petitioner :- Pranab Kumar Ganguli
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri Ashish Mishra, learned counsel for the respondents prays for and is permitted to seek instructions from respondent Nos.1 & 2.

Put up this matter on 26.10.2016 in the additional cause list.

Order Date :- 24.10.2016

Jyotsana

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