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Shyam Kishor Mishra vs State Of U.P.
2016 Latest Caselaw 6621 ALL

Citation : 2016 Latest Caselaw 6621 ALL
Judgement Date : 21 October, 2016

Allahabad High Court
Shyam Kishor Mishra vs State Of U.P. on 21 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35152 of 2016
 

 
Applicant :- Shyam Kishor Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Shanker
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

This is second bail application on behalf of applicant.

The first bail application (Criminal Misc. Bail Application No. 41650 of 2015 - Shyam Kishore Mishra vs. State of U.P) of the applicant has been rejected by Hon'ble Manoj Misra, J. on 24.11.2015.

List this second bail application alongwith the record of  first bail application before the same Bench.

Order Date :- 21.10.2016.

Vinod.

 

 

 

 
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