C/M Pt. Jawahar Lal Krishak Inter ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6615 ALL

Citation : 2016 Latest Caselaw 6615 ALL
Judgement Date : 21 October, 2016

Allahabad High Court

C/M Pt. Jawahar Lal Krishak Inter ... vs State Of U.P. And 3 Others on 21 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 38628 of 2016
 

 
Petitioner :- C/M Pt. Jawahar Lal Krishak Inter College And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anil Kumar Mishra,Shri Ashok Khare
 
Counsel for Respondent :- C.S.C.,Kedar Nath Mishra
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioners, the case is passed over once again for the day .

Put up this matter on Tuesday i.e, on 25.10.2016, as fresh.

Order Date :- 21.10.2016.

Vinod.

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