Km. Girja And 2 Ors. vs Central Administrative Tribunal ...
2016 Latest Caselaw 6590 ALL

Citation : 2016 Latest Caselaw 6590 ALL
Judgement Date : 20 October, 2016

Allahabad High Court

Km. Girja And 2 Ors. vs Central Administrative Tribunal ... on 20 October, 2016

Bench: Dilip Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50458 of 2016
 

 
Petitioner :- Km. Girja And 2 Ors.
 
Respondent :- Central Administrative Tribunal And 5 Ors.
 
Counsel for Petitioner :- Anirudh Pratap Singh Rathor
 
Counsel for Respondent :- Manoj Kumar Sharma
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Abhai Kumar,J.

After the matter had been heard for some time, Sri Anirudh Pratap Singh Rathor, learned counsel for the petitioners states that the petitioners do not desire to press the petition as they intend to file a fresh petition with complete details.

The writ petition is, accordingly, dismissed with the liberty aforesaid.

(Abhai Kumar, J.) (Dilip Gupta, J.)

Order Date :- 20.10.2016

Ajeet

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