Gautam Budh Degree Collge vs State Of U.P. And 2 Others
2016 Latest Caselaw 6576 ALL

Citation : 2016 Latest Caselaw 6576 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Gautam Budh Degree Collge vs State Of U.P. And 2 Others on 19 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 49761 of 2016
 

 
Petitioner :- Gautam Budh Degree Collge
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

Learned counsel for the petitioner at the very outset submits that he may be permitted to withdraw the petition as a previous petition with respect of same grievances is pending.

The writ petition is dismissed as withdrawn.

Order Date :- 19.10.2016.

Vinod.

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