Shaheed Bhagat Singh Institute ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6575 ALL

Citation : 2016 Latest Caselaw 6575 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Shaheed Bhagat Singh Institute ... vs State Of U.P. And 3 Others on 19 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 49846 of 2016
 

 
Petitioner :- Shaheed Bhagat Singh Institute Maudhi Jatt
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gopal Misra
 
Counsel for Respondent :- C.S.C.,Ankit Kumar Rai
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioner, the case is passed over for the day.

Put up this matter on Monday i.e, on 24.10.2016, as fresh.

Order Date :- 19.10.2016.

Vinod.

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