Citation : 2016 Latest Caselaw 6567 ALL
Judgement Date : 19 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - B No. - 13448 of 2015 Petitioner :- Dinesh Singh And Anr. Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Dr. Vinod Kumar Rai,Ashok Kumar Singh Counsel for Respondent :- C.S.C.,Vishu Kumar Singh Hon'ble Anjani Kumar Mishra,J.
Allowed.
For orders, see order of date passed in writ petition no. 16960 of 2015.
Order Date :- 19.10.2016
Mayank
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