Anshul vs State Of U.P.
2016 Latest Caselaw 6566 ALL

Citation : 2016 Latest Caselaw 6566 ALL
Judgement Date : 19 October, 2016

Allahabad High Court

Anshul vs State Of U.P. on 19 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35144 of 2016
 

 
Applicant :- Anshul
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Munesh Kumar,Sushmita Raghav
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

This is second bail application on behalf of applicant.

The first bail application no. 38420 of 2014 of the applicant has been rejected by Hon'ble Ramesh Sinha, J. on 12.11.2014.

List this second bail application alongwith the first bail application before the same Bench.

Order Date :- 19.10.2016.

Vinod.

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