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State Of U.P. Thru' Divisional ... vs Natthu (Deceased)
2016 Latest Caselaw 6564 ALL

Citation : 2016 Latest Caselaw 6564 ALL
Judgement Date : 19 October, 2016

Allahabad High Court
State Of U.P. Thru' Divisional ... vs Natthu (Deceased) on 19 October, 2016
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 35836 of 2006
 

 
Petitioner :- State Of U.P. Thru' Divisional Director, S.F.D.
 
Respondent :- Natthu (Deceased)
 
Counsel for Petitioner :- Vijendra Singh
 
Counsel for Respondent :- R.K.Pandey,S.C.,S.C.Verma,S.K.Tripathi
 

 
Hon'ble Anjani Kumar Mishra,J.

Partly allowed.

For orders, see order of date passed in writ petition no. 788 of 2006.

Order Date :- 19.10.2016

Mayank

 

 

 
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