Naval Kishore vs Smt. Kusum Lata & Others
2016 Latest Caselaw 6542 ALL

Citation : 2016 Latest Caselaw 6542 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Naval Kishore vs Smt. Kusum Lata & Others on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 71746 of 2009
 

 
Petitioner :- Naval Kishore
 
Respondent :- Smt. Kusum Lata & Others
 
Counsel for Petitioner :- Vipin Kumar Saxena
 
Counsel for Respondent :- Bharat Garg,K.K. Arora
 
Hon'ble Anjani Kumar Mishra, J.

The case is passed over on the illness slip of Sri T.A. Khan, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 18.10.2016

Vinod.

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