Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anuj Singh Raghuvanshi vs University Of Allahabad And 2 ...
2016 Latest Caselaw 6528 ALL

Citation : 2016 Latest Caselaw 6528 ALL
Judgement Date : 17 October, 2016

Allahabad High Court
Anuj Singh Raghuvanshi vs University Of Allahabad And 2 ... on 17 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 43434 of 2016
 

 
Petitioner :- Anuj Singh Raghuvanshi
 
Respondent :- University Of Allahabad And 2 Others
 
Counsel for Petitioner :- Piyush Kumar Singh,Surendra Pratap Singh
 
Counsel for Respondent :- Neeraj Tripathi
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of Sri Neeraj Tripathi, learned counsel for the respondents, the case is passed over for the day.

List on 26th October, 2016.

Learned counsel for the respondent shall inform the other side about this order in writing.

Order Date :- 17.10.2016

Vinod.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter