Nirma And Another vs State Of U.P.
2016 Latest Caselaw 6527 ALL

Citation : 2016 Latest Caselaw 6527 ALL
Judgement Date : 17 October, 2016

Allahabad High Court

Nirma And Another vs State Of U.P. on 17 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35099 of 2016
 

 
Applicant :- Nirma And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Mohan Mishra,Chandra Prakash Misra
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Learned counsel for the applicants prays for and is granted three days' time to file supplementary affidavit.

Put up this case as fresh on 20th October, 2016.

Order Date :- 17.10.2016

Vinod.

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