Rajendra Kumar vs State Of U.P. & 5 Others
2016 Latest Caselaw 6514 ALL

Citation : 2016 Latest Caselaw 6514 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Rajendra Kumar vs State Of U.P. & 5 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 62791 of 2015
 

 
Petitioner :- Rajendra Kumar
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Dinesh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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