Salahuddin And 5 Others vs Collector Thru. Addl. Collector ...
2016 Latest Caselaw 6513 ALL

Citation : 2016 Latest Caselaw 6513 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Salahuddin And 5 Others vs Collector Thru. Addl. Collector ... on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 55241 of 2015
 

 
Petitioner :- Salahuddin And 5 Others
 
Respondent :- Collector Thru. Addl. Collector Admin,Azamgarh And 4 Others
 
Counsel for Petitioner :- Akhilanand Pandey,S.C. Varma
 
Counsel for Respondent :- C.S.C.,Abhishek Kumar,R.C. Upadhyay
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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