C/M Sri Yadunath Inter College And ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 6510 ALL

Citation : 2016 Latest Caselaw 6510 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Sri Yadunath Inter College And ... vs State Of U.P. And 4 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 49526 of 2016
 

 
Petitioner :- C/M Sri Yadunath Inter College And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Umesh Kumar, Sri Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Indal Singh has entered appearance on behalf of respondent no.5.

On his request matter is adjourned.

Put up as a fresh case on 18 October 2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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