Ram Kunwar Pandey And 5 Others vs State Of U.P. And 13 Others
2016 Latest Caselaw 6507 ALL

Citation : 2016 Latest Caselaw 6507 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Ram Kunwar Pandey And 5 Others vs State Of U.P. And 13 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 41733 of 2016
 

 
Petitioner :- Ram Kunwar Pandey And 5 Others
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Petitioner :- Shiva Nand Pandey,Vipin Kumar Singh
 
Counsel for Respondent :- C.S.C.,Santosh Kr. Singh Paliwal
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the petitioners, put up in the additional cause list on 20.10.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

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