Shri Shanta Nand Vidyalaya Braham ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 6497 ALL

Citation : 2016 Latest Caselaw 6497 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Shri Shanta Nand Vidyalaya Braham ... vs State Of U.P. And 2 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 32518 of 2016
 

 
Petitioner :- Shri Shanta Nand Vidyalaya Braham Ashram And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Satyaveer Singh
 
Counsel for Respondent :- C.S.C.,Bhishm Pal Singh,Mithilesh Kumar Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners, prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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