Lal Bahadur Singh vs Zila Basic Shiksha Adhikari And 8 ...
2016 Latest Caselaw 6495 ALL

Citation : 2016 Latest Caselaw 6495 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Lal Bahadur Singh vs Zila Basic Shiksha Adhikari And 8 ... on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 23799 of 2016
 

 
Petitioner :- Lal Bahadur Singh
 
Respondent :- Zila Basic Shiksha Adhikari And 8 Others
 
Counsel for Petitioner :- Vikas Mani Srivastava
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali,Narendra Kumar Chaturvedi,Pankaj Kumar Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the private respondent prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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