C/M Dayanand Vedic College Orai ... vs State Of U.P. & 6 Others
2016 Latest Caselaw 6494 ALL

Citation : 2016 Latest Caselaw 6494 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Dayanand Vedic College Orai ... vs State Of U.P. & 6 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 20299 of 2016
 

 
Petitioner :- C/M Dayanand Vedic College Orai Thru' Hon. Secy. Dr. D.Kumar
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Vinay Kumar Khare
 
Counsel for Respondent :- C.S.C.,Jitendra Kumar Rawat,Neeraj Tiwari,Neeraj Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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