C/M Rashtriya Inter College And ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6489 ALL

Citation : 2016 Latest Caselaw 6489 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

C/M Rashtriya Inter College And ... vs State Of U.P. And 3 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 32856 of 2016
 

 
Petitioner :- C/M Rashtriya Inter College And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C.S.C.,Bindeshwari Prasad Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

On request made on behalf of learned counsel for the petitioners, matter is adjourned.

Put up in the additional cause list on 19.10.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

Download the LatestLaws.com Mobile App