Citation : 2016 Latest Caselaw 6488 ALL
Judgement Date : 7 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 32058 of 2016 Petitioner :- C/M Shanti Niketan Inter College And Anr. Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Krishnaji Khare,Mrityunjay Khare Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Learned standing counsel prays for and is granted three weeks time to file counter affidavit.
List thereafter.
Interim order shall remain in operation till the next date of listing.
(Manoj Kumar Gupta, J.)
Order Date :- 7.10.2016
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