Citation : 2016 Latest Caselaw 6480 ALL
Judgement Date : 6 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 48994 of 2016 Petitioner :- Sharda Prasad And 3 Others Respondent :- Deputy Director Of Consolidation,Distt.Mau And 10 Ors. Counsel for Petitioner :- Karuna Srivastava,Santosh Kumar Srivastava Counsel for Respondent :- C.S.C.,Arun Prakash Hon'ble Ram Surat Ram (Maurya), J.
As prayed by learned counsel for caveator, put up on Monday i.e on 17.10.2016.
Order Date :- 06.10.2016
Vinod.
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