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Kallan vs D.D.C. And Others
2016 Latest Caselaw 6478 ALL

Citation : 2016 Latest Caselaw 6478 ALL
Judgement Date : 6 October, 2016

Allahabad High Court
Kallan vs D.D.C. And Others on 6 October, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 36054 of 2011
 

 
Petitioner :- Kallan
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Suresh Chandra Mishra,B.N. Singh
 
Counsel for Respondent :- C.S.C.,Anupam Kulshrestha
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed list in the next cause list alongwith WRIT ? B No. - 5004 of 2013, showing full particulars of the parties alongwith their counsels.

Order Date :- 06.10.2016

Vinod.

 

 

 
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