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Bhagwati Prasad vs D.D.C. And 11 Ors.
2016 Latest Caselaw 6472 ALL

Citation : 2016 Latest Caselaw 6472 ALL
Judgement Date : 6 October, 2016

Allahabad High Court
Bhagwati Prasad vs D.D.C. And 11 Ors. on 6 October, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 24166 of 2016
 

 
Petitioner :- Bhagwati Prasad
 
Respondent :- D.D.C. And 11 Ors.
 
Counsel for Petitioner :- Mani Shanker,Ramgee Prasad
 
Counsel for Respondent :- C.S.C.,Brij Kumar Yadav,Jitendra Kumar Srivastava,Vishwanath Pandey
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed, three weeks' time is allowed to the petitioner to file rejoinder affidavit.

List in the week commencing 07th November, 2016 along with WRIT ? B No. - 24652 of 2016, showing full particulars of the parties and their counsels.

Order Date :- 06.10.2016.

Vinod.

 

 

 
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