Nand Lal vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 6471 ALL

Citation : 2016 Latest Caselaw 6471 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Nand Lal vs Dy. Director Of Consolidation ... on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 16075 of 2016
 

 
Petitioner :- Nand Lal
 
Respondent :- Dy. Director Of Consolidation Azamgarh And 7 Others
 
Counsel for Petitioner :- Om Prakash Singh,Suresh Chandra Varma
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay,Vinod Kumar Yadav
 
Hon'ble Ram Surat Ram (Maurya), J.

Three weeks' time is allowed to the respondents to file counter affidavit.

The interim order, if any, is extended till the next date of listing.

As per office report dated 5.10.2016, notices could not be served upon respondents nos. 5 & 6.

Counsel for the petitioner is granted two weeks' time to take steps on their correct addresses.

List thereafter.

Order Date :- 06.10.2016

Vinod.

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