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Satyadev And Anr. vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 6470 ALL

Citation : 2016 Latest Caselaw 6470 ALL
Judgement Date : 6 October, 2016

Allahabad High Court
Satyadev And Anr. vs State Of U.P. And 3 Ors. on 6 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48969 of 2016
 

 
Petitioner :- Satyadev And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Pramod Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Rahul Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for first respondent. Sri V.K. Singh has accepted notice on behalf of second, third and fourth respondents.

Counter affidavit be filed within six weeks. Rejoinder affidavit if any, may be filed within a week thereafter.

List this case in the week commencing 12.12.2016.

Order Date :- 6.10.2016

AU

 

 

 
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