Shiv Ratan And 2 Ors. vs D.D.C. And 5 Ors.
2016 Latest Caselaw 6468 ALL

Citation : 2016 Latest Caselaw 6468 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Shiv Ratan And 2 Ors. vs D.D.C. And 5 Ors. on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 24235 of 2016
 

 
Petitioner :- Shiv Ratan And 2 Ors.
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- M.N. Singh,Mahesh Narain Singh
 
Counsel for Respondent :- C.S.C.,Gulab Chandra,Vinod Kumar Srivastava
 
Hon'ble Ram Surat Ram (Maurya), J.

Heard Sri M.N. Singh, counsel for the petitioners.

Put up tomorrow i.e. on 07.10.2016, as unlisted.

Order Date :- 06.10.2016

Vinod.

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