Rajesh Pandey vs Deputy Director Of ...
2016 Latest Caselaw 6467 ALL

Citation : 2016 Latest Caselaw 6467 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Rajesh Pandey vs Deputy Director Of ... on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 46174 of 2016
 

 
Petitioner :- Rajesh Pandey
 
Respondent :- Deputy Director Of Consolidation, Varanasi And 3 Others
 
Counsel for Petitioner :- Dharmendra Kumar Tripathi,Anupam Kulshreshtha
 
Counsel for Respondent :- C.S.C.,M.A. Mishra,Mahendra Kumar Shukla,Mata Achal Mishra
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed by learned counsel for petitioner, put up on 24.10.2016, as fresh.

Order Date :- 06.10.2016

Vinod.

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