Keshwar And 8 Others vs D.D.C. Kushinagar, Distt. ...
2016 Latest Caselaw 6466 ALL

Citation : 2016 Latest Caselaw 6466 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Keshwar And 8 Others vs D.D.C. Kushinagar, Distt. ... on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 39351 of 2016
 

 
Petitioner :- Keshwar And 8 Others
 
Respondent :- D.D.C. Kushinagar, Distt. Kushinagar And 2 Others
 
Counsel for Petitioner :- Awadhesh Kumar
 
Counsel for Respondent :- C.S.C.,Krishna Kant Singh
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed by learned counsel for petitioner, put up on 19.10.2016.

In the meantime, learned counsel for the petitioners may file counter affidavit.

Order Date :- 06.10.2016

Vinod.

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