Prince Kumar vs U.P.S.R.T.C. Ltd.
2016 Latest Caselaw 6461 ALL

Citation : 2016 Latest Caselaw 6461 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Prince Kumar vs U.P.S.R.T.C. Ltd. on 6 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48860 of 2016
 

 
Petitioner :- Prince Kumar
 
Respondent :- U.P.S.R.T.C. Ltd.
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case on 25.10.2016 before appropriate bench.

Order Date :- 6.10.2016

Download the LatestLaws.com Mobile App