Rameshwari Devi And Another vs Vijendra Pratap Singh And 9 Others
2016 Latest Caselaw 6459 ALL

Citation : 2016 Latest Caselaw 6459 ALL
Judgement Date : 6 October, 2016

Allahabad High Court

Rameshwari Devi And Another vs Vijendra Pratap Singh And 9 Others on 6 October, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 38881 of 2016
 

 
Petitioner :- Rameshwari Devi And Another
 
Respondent :- Vijendra Pratap Singh And 9 Others
 
Counsel for Petitioner :- Sunil Pratap Singh,Y.S. Saxena
 
Counsel for Respondent :- C.S.C.,Deo Prakash Singh,Mohan Yadav
 
Hon'ble Ram Surat Ram (Maurya), J.

As prayed by learned counsel for the respondents, a month's further time is allowed to file counter affidavit.

List in the week commencing 21st November, 2016.

The interim order, if any, is extended till the next date of list.

Order Date :- 06.10.2016

Vinod.

Download the LatestLaws.com Mobile App