Lalit Kumar And Anr. vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6448 ALL

Citation : 2016 Latest Caselaw 6448 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Lalit Kumar And Anr. vs State Of U.P. And 2 Ors. on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48450 of 2016
 

 
Petitioner :- Lalit Kumar And Anr.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Rajeev Sen,Ram Sheel Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for State functionaries. He prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 5.10.2016

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