Babban vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6444 ALL

Citation : 2016 Latest Caselaw 6444 ALL
Judgement Date : 5 October, 2016

Allahabad High Court

Babban vs State Of U.P. And 2 Ors. on 5 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 46498 of 2016
 

 
Petitioner :- Babban
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Gyanendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

In the interest of justice, adverse order is deferred.

List this case in the next cause list.

Order Date :- 5.10.2016

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