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Ravindra Kumar vs State Of U.P. And 5 Ors.
2016 Latest Caselaw 6439 ALL

Citation : 2016 Latest Caselaw 6439 ALL
Judgement Date : 5 October, 2016

Allahabad High Court
Ravindra Kumar vs State Of U.P. And 5 Ors. on 5 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48511 of 2016
 

 
Petitioner :- Ravindra Kumar
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Dushyant Kumar
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri S.K. Kakkar has put in appearance on behalf of respondent nos. 2 to 6. Counter affidavit be filed within six weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 19.12.2016.

Order Date :- 5.10.2016

AU

 

 

 
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