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Dinesh Chandra Gupta vs M.D.,U.P. Sugar And Cane Develp. ...
2016 Latest Caselaw 6427 ALL

Citation : 2016 Latest Caselaw 6427 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Dinesh Chandra Gupta vs M.D.,U.P. Sugar And Cane Develp. ... on 4 October, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 48330 of 2016
 

 
Petitioner :- Dinesh Chandra Gupta
 
Respondent :- M.D.,U.P. Sugar And Cane Develp. Ltd. And 3 Ors.
 
Counsel for Petitioner :- Shyam Narain,Shalini Srivastava,Sudhanshu Narain
 
Counsel for Respondent :- C.S.C.,Rajendra Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for respondent nos. 3 and 4 while Sri Rajendra Kumar Srivastava appears for respondent nos. 1 and 2.

As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed with a week thereafter.

List this case on 08.12.2016.

Order Date :- 4.10.2016

AU

 

 

 
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