Mahipal Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 6418 ALL

Citation : 2016 Latest Caselaw 6418 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Mahipal Singh vs State Of U.P. And 3 Others on 4 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 48231 of 2016
 

 
Petitioner :- Mahipal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Devendra Kumar
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra, J.

Put up tomorrow i.e. on 05.10.2016.

Order Date :- 04.10.2016

Vinod.

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