Ram Kumar vs State Of U.P. And Others
2016 Latest Caselaw 6413 ALL

Citation : 2016 Latest Caselaw 6413 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Ram Kumar vs State Of U.P. And Others on 4 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 33091 of 1996
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- C.S.C.,Shri Ram Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

Order Date :- 4.10.2016

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