Rameshwar Yadav vs Maha Prabandhak ...
2016 Latest Caselaw 6412 ALL

Citation : 2016 Latest Caselaw 6412 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Rameshwar Yadav vs Maha Prabandhak ... on 4 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 14213 of 1998
 

 
Petitioner :- Rameshwar Yadav
 
Respondent :- Maha Prabandhak K.E.S.Administration & Others
 
Counsel for Petitioner :- L.M.Singh
 
Counsel for Respondent :- S.C.,A.K.Mehrotra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri L.M. Singh, learned counsel for the petitioner.

Order Date :- 4.10.2016

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