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Dr. Yogendra Singh vs State Of U.P. & Another
2016 Latest Caselaw 6403 ALL

Citation : 2016 Latest Caselaw 6403 ALL
Judgement Date : 4 October, 2016

Allahabad High Court
Dr. Yogendra Singh vs State Of U.P. & Another on 4 October, 2016
Bench: Amar Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3158 of 2008
 

 
Revisionist :- Dr. Yogendra Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vivek Kumar Singh,Ajay Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

Connect with the Criminal Appeal preferred by the co-accused against his conviction. 

Order Date :- 4.10.2016

Ishrat

 

 

 
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