Mahaveer Singh And 5 Ors. vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 6399 ALL

Citation : 2016 Latest Caselaw 6399 ALL
Judgement Date : 4 October, 2016

Allahabad High Court

Mahaveer Singh And 5 Ors. vs State Of U.P. And 3 Ors. on 4 October, 2016

Bench: Tarun Agarwala, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 30347 of 2016
 

 
Petitioner :- Mahaveer Singh And 5 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Santosh Singh
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vipin Sinha,J.

The writ petition is dismissed.

For orders, see order of date passed in Writ - C No.22910 of 2016.

Order Date :- 4.10.2016

Bhaskar

(Vipin Sinha, J.) (Tarun Agarwala, J.)

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